About the Journal

The Alliance Journal of Corporate and Commercial Law (AJCCL) is an annual online journal published by the Alliance Centre for Corporate and Commercial Law (ACCL), Alliance School of Law, Alliance University, Bengaluru, India.

The journal is a double anonymised annual peer reviewed publication that invites original and unpublished research papers in the field of Corporate and Commercial Law.

AJCCL aims to disseminate quality research that has both theoretical and practical relevance, providing a platform for the exchange of ideas, debates, and contemporary insights in this rapidly evolving field.

Theme

Contemporary issues in corporate and commercial law, with emphasis on scholarly rigor and practical relevance.

Types of Submission

  • Research Article (5,000 – 8,000 words)
  • Case Comments/Case Note (3,000 – 5,000 words)
  • Legislative Comments (3,000 – 5,000 words)
  • Essays (3,000 – 5,000 words)
  • Book Reviews (1,500 – 2,500 words)

Submission Guidelines

  • Every manuscript should include a clear Introduction and Conclusion.
  • Manuscript should use British English spelling
  • Research Articles: Maximum of 2 authors. Exceptions may be considered for meaningful contributions with editorial approval.
  • Submissions must conform to the Bluebook: A Uniform System of Citation (21st ed.).
  • Footnotes should be used for references, not endnotes.

Deadline

August 31, 2026

Decision Timeline

8-10 weeks from submission

Submission Procedure

Interested applicants can login to the website through the link given at the end of the post to make a submission.

Contact Details

For queries, please reach out to ajccl@alliance.edu.in.

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